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Dhruv Kumar vs Smt.Poonam Gupta And 2 Ors.
2013 Latest Caselaw 4434 ALL

Citation : 2013 Latest Caselaw 4434 ALL
Judgement Date : 22 July, 2013

Allahabad High Court
Dhruv Kumar vs Smt.Poonam Gupta And 2 Ors. on 22 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 19644 of 2013
 

 
Petitioner :- Dhruv Kumar
 
Respondent :- Smt.Poonam Gupta And 2 Ors.
 
Counsel for Petitioner :- Sushil Kumar Srivastava
 
Counsel for Respondent :- Siddhartha Nandan
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks time is allowed to file rejoinder affidavit.

List in week commencing 19.8.2013. Till the next date of listing, interim order shall continue.

Order Date :- 22.7.2013

OP

 

 

 
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