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Ramji Prasad Baranwal vs Addl.Dist. Judge And 2 Ors.
2013 Latest Caselaw 4433 ALL

Citation : 2013 Latest Caselaw 4433 ALL
Judgement Date : 22 July, 2013

Allahabad High Court
Ramji Prasad Baranwal vs Addl.Dist. Judge And 2 Ors. on 22 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 28232 of 2013
 

 
Petitioner :- Ramji Prasad Baranwal
 
Respondent :- Addl.Dist. Judge And 2 Ors.
 
Counsel for Petitioner :- Nand Lal Yadav,R.S.Verma
 
Counsel for Respondent :- Sanjay Singh
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file rejoinder affidavit.

List in week commencing 19.8.2013 showing the names of Sri Amrendra Nath Rai and Sri Sanjay Singh as counsel for the respondents. Till the next date of listing, interim order shall continue.

Order Date :- 22.7.2013

OP

 

 

 
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