M/S Shyama Ice And Cold Storage ... vs State Of U.P. And Others
2013 Latest Caselaw 4426 ALL

Citation : 2013 Latest Caselaw 4426 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

M/S Shyama Ice And Cold Storage ... vs State Of U.P. And Others on 22 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 2257 of 2006
 

 
Petitioner :- M/S Shyama Ice And Cold Storage Pvt. Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Punit Kumar Gupta,Manoj Kumar Gupta,S.K. Gupta
 
Counsel for Respondent :- C.S.C.,A.K. Yadav,Ranjit Saxena,W.H. Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Sri Punit Kumar Gupta, learned counsel for the petitioner has sent illness slip.

The case is passed over for the day.

Order Date :- 22.7.2013

Priyanka

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