Citation : 2013 Latest Caselaw 4423 ALL
Judgement Date : 22 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- MISC. SINGLE No. - 1688 of 2000 Petitioner :- Lalta Prasad Respondent :- Chandrika Prasad & Others Counsel for Petitioner :- J.P.Mathur Counsel for Respondent :- C.S.C. Hon'ble Shri Narayan Shukla,J.
List is being revised. Case is called out. None appears for the petitioners to press the reliefs sought in the writ petition. Therefore, the writ petition is dismissed for want of prosecution.
Order Date :- 22.7.2013
Banswar
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