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Ram Singh vs District Administrative ...
2013 Latest Caselaw 4412 ALL

Citation : 2013 Latest Caselaw 4412 ALL
Judgement Date : 22 July, 2013

Allahabad High Court
Ram Singh vs District Administrative ... on 22 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 22405 of 2002
 

 
Petitioner :- Ram Singh
 
Respondent :- District Administrative Committee (Coop.) Thru' Secy.
 
Counsel for Petitioner :- A.K. Singh,Arun Kranti
 
Counsel for Respondent :- S.P.K. Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

        As prayed, list this case on 30.7.2013.

        The case will be listed amongst the cases listed at the top of the cause list of the said date.

Order Date :- 22.7.2013

Priyanka

 

 

 
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