Citation : 2013 Latest Caselaw 4411 ALL
Judgement Date : 22 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 38824 of 2011 Petitioner :- Shri Radha Ballabha Respondent :- Raj Kumar Bhargava And Others Counsel for Petitioner :- M.K.Gupta,Nirvikar Gupta Counsel for Respondent :- R.S.Chauhan,K.K.Arora Hon'ble Rajes Kumar,J.
On the request of Sri Pankaj Agarwal, Advocate, list in the next cause list. Till then, interim order shall continue.
Order Date :- 22.7.2013
OP
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