Raj Kumar vs State Of U.P.
2013 Latest Caselaw 4407 ALL

Citation : 2013 Latest Caselaw 4407 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Raj Kumar vs State Of U.P. on 22 July, 2013

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20898 of 2013
 

 
Applicant :- Raj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Daga
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

This is second bail application moved by the applicant before this Court.

The first bail application was dismissed by Hon'ble Mr. Shri Kant Tripathi, J. vide his order dated 28.05.2009.

List before the appropriate Court in the next cause list.

Order Date :- 22.7.2013

M/A.

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