National Insurance Co. Ltd. vs Smt. Sarla Devi And 3 Others
2013 Latest Caselaw 4404 ALL

Citation : 2013 Latest Caselaw 4404 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Sarla Devi And 3 Others on 22 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1792 of 2013
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Sarla Devi And 3 Others
 
Counsel for Appellant :- Manish Kumar Nigam
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

In 5th paragraph of the order dated 3.7.2013, in place of word "Bulandshahar", the word "Shahjahanpur" be read.

The application is allowed.

Order Date :- 22.7.2013

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