Sachin vs State Of U.P. And Others
2013 Latest Caselaw 4403 ALL

Citation : 2013 Latest Caselaw 4403 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Sachin vs State Of U.P. And Others on 22 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 20392 of 2006
 

 
Petitioner :- Sachin
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajesh Kumar Gupta,Rakesh Kr.Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Case called out in the revised list.

None is present for the petitioner.

The case is passed over for the day.

Order Date :- 22.7.2013

Priyanka

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