Suhaib Ahmad Ilyasi vs Jaipal Singh And Others
2013 Latest Caselaw 4400 ALL

Citation : 2013 Latest Caselaw 4400 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Suhaib Ahmad Ilyasi vs Jaipal Singh And Others on 22 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- CIVIL REVISION No. - 107 of 2013
 

 
Revisionist :- Suhaib Ahmad Ilyasi
 
Opposite Party :- Jaipal Singh And Others
 
Counsel for Revisionist :- Anoop Trivedi
 
Counsel for Opposite Party :- Uma Nath Pandey
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file rejoinder affidavit.

List thereafter. Till the next date of listing, interim order shall continue.

Order Date :- 22.7.2013

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