Surmila Devi And 2 Ors. vs Shri Chandra And 3 Ors.
2013 Latest Caselaw 4398 ALL

Citation : 2013 Latest Caselaw 4398 ALL
Judgement Date : 22 July, 2013

Allahabad High Court

Surmila Devi And 2 Ors. vs Shri Chandra And 3 Ors. on 22 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 31182 of 2013
 

 
Petitioner :- Surmila Devi And 2 Ors.
 
Respondent :- Shri Chandra And 3 Ors.
 
Counsel for Petitioner :- Ashok Bhatnagar
 
Counsel for Respondent :- P.K.Kesari,Vishnu Gupta
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit.

List in week commencing 19.8.2013. The interim order dated 13.5.2013 shall continue till then.

Order Date :- 22.7.2013

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