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Rajoo @ Rajendra Singh vs State Of U.P.
2013 Latest Caselaw 4396 ALL

Citation : 2013 Latest Caselaw 4396 ALL
Judgement Date : 22 July, 2013

Allahabad High Court
Rajoo @ Rajendra Singh vs State Of U.P. on 22 July, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10984 of 2012
 

 
Applicant :- Rajoo @ Rajendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.P. Singh,Premnendra Singh,Sanjay Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,L K Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present and submits that supplementary affidavit has been filed by him on 21.9.2012 which is not on record.

Office is directed to trace it and place it on record by the next date.

List this matter in the next cause list.

Order Date :- 22.7.2013

Monika

 

 

 
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