Smt. Afroj Mallika vs Sri Shabawuddin And Others
2013 Latest Caselaw 4383 ALL

Citation : 2013 Latest Caselaw 4383 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Smt. Afroj Mallika vs Sri Shabawuddin And Others on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27979 of 2007
 

 
Petitioner :- Smt. Afroj Mallika
 
Respondent :- Sri Shabawuddin And Others
 
Counsel for Petitioner :- Anita Tripathi
 

 
Hon'ble Rajes Kumar,J.

The case is passed over on the illness-slip of Ms. Anita Tripahti, Advocate.

Order Date :- 19.7.2013

Download the LatestLaws.com Mobile App