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Ashok Kumar Sahu vs State Of U.P. And Anr.
2013 Latest Caselaw 4378 ALL

Citation : 2013 Latest Caselaw 4378 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
Ashok Kumar Sahu vs State Of U.P. And Anr. on 19 July, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 334 of 2012
 

 
Revisionist :- Ashok Kumar Sahu
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- A.P. Tiwari,S.S. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Dinesh Kumar Mishra,Mithlesh Kumar Sahu,R.P.Singh Parihar
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri S. S. Tripathi, counsel for the revisionist.

Order Date :- 19.7.2013

Mustaqeem.

 

 

 
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