Sita Ram vs Union Of India
2013 Latest Caselaw 4369 ALL

Citation : 2013 Latest Caselaw 4369 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Sita Ram vs Union Of India on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12535 of 2013
 
Applicant :- Sita Ram
 
Opposite Party :- Union Of India
 
Counsel for Applicant :- Bhaskar Bhadra,Sohan Lal
 
Counsel for Opposite Party :- Sanjay Kumar Singh,A.G.A.
 

 
Hon'ble Ramesh Sinha,J.

Sri Sohan Lal, learned counsel for the applicant states that he came from Delhi to argue the matter.

List the matter on 16.09.2013.

Order Date :- 19.7.2013

VKG

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