Citation : 2013 Latest Caselaw 4368 ALL
Judgement Date : 19 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 3407 of 2013 Applicant :- Akhilesh Opposite Party :- State Of U.P. Counsel for Applicant :- Rajiv Lochan Shukla,Mukesh Kumar Counsel for Opposite Party :- Govt.Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised.
Learned counsel for the applicant is present.
As prayed, list this matter in the next cause list.
Order Date :- 19.7.2013
Monika
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