Rajesh Kushwah vs Sri Sant Ram
2013 Latest Caselaw 4366 ALL

Citation : 2013 Latest Caselaw 4366 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Rajesh Kushwah vs Sri Sant Ram on 19 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 1 of 2012
 

 
Petitioner :- Rajesh Kushwah
 
Respondent :- Sri Sant Ram
 
Counsel for Petitioner :- Vivek Kumar Singh
 
Counsel for Respondent :- B.N. Singh,Bhoopendra Nath Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the petitioner has sent mention slip today. The same be taken on record and be made part of the record.

List this matter after two weeks. Learned counsel for the petitioner to positively argue the matter on the next date fixed.

Order Date :- 19.7.2013

Monika

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