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Smt. Anjum Ara vs Addl. District Judge And Others
2013 Latest Caselaw 4365 ALL

Citation : 2013 Latest Caselaw 4365 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
Smt. Anjum Ara vs Addl. District Judge And Others on 19 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 33679 of 2011
 

 
Petitioner :- Smt. Anjum Ara
 
Respondent :- Addl. District Judge And Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- Manish Tandon
 

 
Hon'ble Rajes Kumar,J.

Three weeks and no more is allowed to file rejoinder affidavit.

List in week commencing 12.8.2013. Till the next date of listing, interim order shall continue.

Order Date :- 19.7.2013

OP

 

 

 
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