Binay Kumar Shukla vs State Of U.P.
2013 Latest Caselaw 4361 ALL

Citation : 2013 Latest Caselaw 4361 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Binay Kumar Shukla vs State Of U.P. on 19 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19694 of 2013
 

 
Applicant :- Binay Kumar Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Samit Gopal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Learned A.G.A. is also present.

Learned A.G.A. to obtain specific instruction on the point as mention in the affidavit annexed to the bail application.

List this matter on Monday i.e. 22.07.2013 for hearing.

Order Date :- 19.7.2013

Monika

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