Jagdish Narain Mishra vs C.J.M. & Another
2013 Latest Caselaw 4357 ALL

Citation : 2013 Latest Caselaw 4357 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Jagdish Narain Mishra vs C.J.M. & Another on 19 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 4451 of 2000
 

 
Applicant :- Jagdish Narain Mishra
 
Opposite Party :- C.J.M. & Another
 
Counsel for Applicant :- Avanish Mishra,Shyamal Narain
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant has sent illness slip today. The same be taken on record and be made part of the record.

List this matter peremptorily in the next cause list.

The application is pending since 2000. Learned counsel for the applicant to positively argue the matter on the next date fixed.

Order Date :- 19.7.2013

Monika

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