Brijendra Singh @ Babu And Another vs State Of U.P.
2013 Latest Caselaw 4350 ALL

Citation : 2013 Latest Caselaw 4350 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Brijendra Singh @ Babu And Another vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20736 of 2013
 
Applicant :- Brijendra Singh @ Babu And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- N.K. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri N. K. Mishra, learned counsel for the applicant and learned A.G.A. appearing for the State.

As prayed list on 28.10.2013.

Order Date :- 19.7.2013

VKG

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