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Om Prakash Srivastava vs State Of U.P.
2013 Latest Caselaw 4349 ALL

Citation : 2013 Latest Caselaw 4349 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
Om Prakash Srivastava vs State Of U.P. on 19 July, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 5569 of 2001
 

 
Applicant :- Om Prakash Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raghuraj Kishore
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present and submits that he has no instruction regarding the case.

The petition application is pending since 2001. It appears that by efflux of time, the petition has become infructuous.

It is accordingly dismissed as infructuous.

Order Date :- 19.7.2013

Monika

 

 

 
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