Manish vs State Of U.P.
2013 Latest Caselaw 4347 ALL

Citation : 2013 Latest Caselaw 4347 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Manish vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20740 of 2013
 
Applicant :- Manish
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri Aditya Prasad Mishra, learned counsel for the applicant and learned AGA for the State.

List in weeks commencing 21th October, 2013.

Order Date :- 19.7.2013

VKG

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