Vijay Narain Mishra @ Lappan vs State Of U.P.
2013 Latest Caselaw 4332 ALL

Citation : 2013 Latest Caselaw 4332 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Vijay Narain Mishra @ Lappan vs State Of U.P. on 19 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20739 of 2013
 
Applicant :- Vijay Narain Mishra @ Lappan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- D.M. Tripathi,L.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri D. M. Tripathi, learned counsel for the applicant and learned AGA for the State.

This is fourth bail application of the applicant. The first three bail applications have been rejected by Hon'ble Mr. Justice Surendra Singh, J.

List this fourth bail application before appropriate bench.

Order Date :- 19.7.2013

VKG

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