Anmol Juneja vs State Of U.P. & Another
2013 Latest Caselaw 4330 ALL

Citation : 2013 Latest Caselaw 4330 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Anmol Juneja vs State Of U.P. & Another on 19 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- APPLICATION U/S 482 No. - 2855 of 2001
 

 
Applicant :- Anmol Juneja
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dharmendra Singhal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this application.

List this matter in the next cause list peremptorily.

Order Date :- 19.7.2013

Monika

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