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Sajid And 6 Others vs State Of U.P.
2013 Latest Caselaw 4327 ALL

Citation : 2013 Latest Caselaw 4327 ALL
Judgement Date : 19 July, 2013

Allahabad High Court
Sajid And 6 Others vs State Of U.P. on 19 July, 2013
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 23620 of 2013
 

 
Applicant :- Sajid And 6 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Vashisth
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Heard learned counsel for the applicants.

It appears that this case which arises out of criminal complaint has been wrongly filed before this Court.

Put up before the appropriate Court, if possible, as fresh on 23.07.2013.

Order Date :- 19.7.2013

M/A.

 

 

 
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