Dr. Gorakhnath vs Judge, Small Cuases Court And ...
2013 Latest Caselaw 4325 ALL

Citation : 2013 Latest Caselaw 4325 ALL
Judgement Date : 19 July, 2013

Allahabad High Court

Dr. Gorakhnath vs Judge, Small Cuases Court And ... on 19 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 34386 of 2011
 

 
Petitioner :- Dr. Gorakhnath
 
Respondent :- Judge, Small Cuases Court And Others
 
Counsel for Petitioner :- K.M. Misra,Kamlesh Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

Sri Ashutosh Kumar, Advocate, states that he has instruction from respondent nos. 2, 3 and 4. He submitted that counter affidavit is under preparation. On his request, list in the next cause list.

Order Date :- 19.7.2013

Download the LatestLaws.com Mobile App