Raju & Another vs State Of U.P.
2013 Latest Caselaw 4297 ALL

Citation : 2013 Latest Caselaw 4297 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Raju & Another vs State Of U.P. on 18 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3152 of 2013
 

 
Appellant :- Raju & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.L. Verma,C.B. Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard the learned counsel for the appellants and the learned AGA.

Admit.

Summon the lower court record.

List in the week commencing 19th August, 2013 for consideration of prayer for bail.

In the meantime learned AGA shall file written objections under first proviso to Section 389(1) Cr.P.C.

Order Date :- 18.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App