Chhotey vs State Of U.P.
2013 Latest Caselaw 4295 ALL

Citation : 2013 Latest Caselaw 4295 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Chhotey vs State Of U.P. on 18 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11859 of 2012
 

 
Applicant :- Chhotey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raza Ullah Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant to file the statement under section 164 Cr.P.C. by the next date fixed.

List this matter in the next cause list.

Order Date :- 18.7.2013

Monika

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