Nandu Biyar vs State Of U.P.
2013 Latest Caselaw 4287 ALL

Citation : 2013 Latest Caselaw 4287 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Nandu Biyar vs State Of U.P. on 18 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8729 of 2012
 

 
Applicant :- Nandu Biyar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.K. Singh,D.K. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Bimal Prasad
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the applicant to press this bail application

Learned A.G.A. is present.

List this matter in the next cause list peremptorily.

Order Date :- 18.7.2013

Monika

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