Bijendra Singh vs State Of U.P.
2013 Latest Caselaw 4276 ALL

Citation : 2013 Latest Caselaw 4276 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Bijendra Singh vs State Of U.P. on 18 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. SECOND BAIL APPLICATION No. - 29320 of 2012
 

 
Applicant :- Bijendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Pathik
 
Counsel for Opposite Party :- Govt.Advocate,Bhuvnesh Kumar Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Rajesh Pathik, learned counsel for the applicant.

Order Date :- 18.7.2013

Mustaqeem.

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