Raja Ram @ Tuntun Chaudhari vs State Of U.P.
2013 Latest Caselaw 4275 ALL

Citation : 2013 Latest Caselaw 4275 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Raja Ram @ Tuntun Chaudhari vs State Of U.P. on 18 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7241 of 2012
 

 
Applicant :- Raja Ram @ Tuntun Chaudhari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- V.K. Tiwari,Bishram Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Counter affidavit filed today by learned A.G.A. is taken on record.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

Let rejoinder affidavit be filed within one week.

List this matter in the next cause list.

Order Date :- 18.7.2013

Monika

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