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Naresh Babu Verma vs State Of U.P. & Another
2013 Latest Caselaw 4273 ALL

Citation : 2013 Latest Caselaw 4273 ALL
Judgement Date : 18 July, 2013

Allahabad High Court
Naresh Babu Verma vs State Of U.P. & Another on 18 July, 2013
Bench: Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- APPLICATION U/S 482 No. - 5235 of 2003
 

 
Applicant :- Naresh Babu Verma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajeev Chaddha
 
Counsel for Opposite Party :- Govt. Advocate,B.P. Tiwari
 

 
Hon'ble Het Singh Yadav,J.

Case called out in the revised list. None is present for the applicant. Sri B.P. Tiwari, learned counsel for opposite party no.2 is present.

The case is, accordingly, dismissed in default.

Interim order, if any, is also vacated.

Office is directed to communicate this order to the Court below within ten days.

Order Date :- 18.7.2013

P

 

 

 
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