Harveer Singh & Another vs State Of U.P.
2013 Latest Caselaw 4266 ALL

Citation : 2013 Latest Caselaw 4266 ALL
Judgement Date : 18 July, 2013

Allahabad High Court

Harveer Singh & Another vs State Of U.P. on 18 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 2870 of 2009
 

 
Revisionist :- Harveer Singh & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Rahul Shripat
 
Counsel for Opposite Party :- Govt. Advocate,Alok Kr,Shukla
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the revisionist has sent illness slip today. The same be taken on record and be made part of the record.

List this matter in the next cause list.

The revision is pending since 2009. Learned counsel for the revisionist to positively argue the matter on the next date fixed.

Order Date :- 18.7.2013

Monika

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