Shri Amir Hussain @ Meeru And ... vs Additional District Judge And ...
2013 Latest Caselaw 4251 ALL

Citation : 2013 Latest Caselaw 4251 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Shri Amir Hussain @ Meeru And ... vs Additional District Judge And ... on 17 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 49183 of 2007
 

 
Petitioner :- Shri Amir Hussain @ Meeru And Others
 
Respondent :- Additional District Judge And Others
 
Counsel for Petitioner :- P.K. Srivastava,N.K. Srivastava
 
Counsel for Respondent :- Siddharth
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks further time is allowed to file rejoinder affidavit.

List in week commencing 5.8.2013.

Order Date :- 17.7.2013

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