Mukesh Kumar vs State Of U.P. And 2 Others
2013 Latest Caselaw 4246 ALL

Citation : 2013 Latest Caselaw 4246 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Mukesh Kumar vs State Of U.P. And 2 Others on 17 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 38016 of 2013
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Kushwaha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by Sri Rajesh Kushwaha, learned counsel for the Petitioner, the case is directed to be put-up as fresh on 7th August, 2013 so as to enable him to file Supplementary Affidavit, annexing thereto, Certified Copy of the complete Order-Sheet of the Appeal stated to have been filed by the Petitioner before the Divisional-Commissioner concerned.

Order Date :- 17.7.2013

Priyanka

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