Smt. Nirmala vs State Of U.P.
2013 Latest Caselaw 4242 ALL

Citation : 2013 Latest Caselaw 4242 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Smt. Nirmala vs State Of U.P. on 17 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3120 of 2013
 

 
Appellant :- Smt. Nirmala
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anuj Bajpai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Deepak Dubey, Advocate, has filed memo of appearance on behalf of complainant, which is taken on record.

Heard learned counsel for the appellant and the learned AGA.

Admit.

Summon the lower court record within three weeks.

List in the week commencing 12th August, 2013 for consideration of prayer for bail.

Order Date :- 17.7.2013

Mustaqeem.

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