Bhagwandas Sharma And 3 Ors. vs Kshitijkant Kesari And 7 Ors.
2013 Latest Caselaw 4237 ALL

Citation : 2013 Latest Caselaw 4237 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Bhagwandas Sharma And 3 Ors. vs Kshitijkant Kesari And 7 Ors. on 17 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 30121 of 2013
 

 
Petitioner :- Bhagwandas Sharma And 3 Ors.
 
Respondent :- Kshitijkant Kesari And 7 Ors.
 
Counsel for Petitioner :- Smt. Komal Khare,Somesh Khare
 
Counsel for Respondent :- Rahul Sahai
 

 
Hon'ble Rajes Kumar,J.

Sri Rahul Sahai, learned counsel for the respondents, filed counter affidavit today which has been served upon the learned counsel for the petitioners on 15.7.2013. Learned counsel for the petitioners prays one week further time to file rejoinder affidavit.

Put up on 29.7.2013 as fresh. Till then, interim order shall continue.

Order Date :- 17.7.2013

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