Citation : 2013 Latest Caselaw 4236 ALL
Judgement Date : 17 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 38251 of 2013 Petitioner :- Pravin Kumar Respondent :- State Of U.P. And Another Counsel for Petitioner :- Arvind Kumar Singh Ii Counsel for Respondent :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
On prayer made by the learned Standing Counsel appearing for the Respondents, the case is directed to be put-up as fresh on 14th August, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 4 to 9 of the Writ Petition.
Order Date :- 17.7.2013
Priyanka
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