In The Matter Of: Estate Of Late ... vs K.S.Yadav
2013 Latest Caselaw 4234 ALL

Citation : 2013 Latest Caselaw 4234 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

In The Matter Of: Estate Of Late ... vs K.S.Yadav on 17 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- TESTAMENTARY CASES No. - 42 of 2006
 

 
Petitioner :- In The Matter Of: Estate Of Late Mala S/O Baba, Savitri Devi
 
Counsel for Petitioner :- Dan Bahadur Yadav,N.K.Singh
 
Counsel for Respondent :- K.S.Yadav,Kamal Singh Yadav,N.K. Yadav,N.K.Singh,R.K. Yadav,R.S.Yadav,Rai Sahab Yadav,S.R. Yadav
 

 
Hon'ble Rajes Kumar,J.

Rejoinder affidavit filed today, the same may be placed on record.

The case is passed over on the illness-slip of Sri Dan Bahadur Yadav, Advocate.

List in the next cause list.

Order Date :- 17.7.2013

Download the LatestLaws.com Mobile App