Narendra Bahadur Rai vs High Court Of Judicature At ...
2013 Latest Caselaw 4233 ALL

Citation : 2013 Latest Caselaw 4233 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Narendra Bahadur Rai vs High Court Of Judicature At ... on 17 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 42622 of 2011
 

 
Petitioner :- Narendra Bahadur Rai
 
Respondent :- High Court Of Judicature At Allahabad Thru Its R.G.&Another
 
Counsel for Petitioner :- Atiqur Rehman Siddiqui,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Manish Goyal,Yashwant Verma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Let the papers of this case along-with connected matter be placed before the Hon'ble The Chief Justice for nominating another Bench of which one of us (S.P. Mehrotra, J.) is not a member.

Order Date :- 17.7.2013

Priyanka

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