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Smt. Anshu Verma And Another vs Mayadevi Shiksha Samiti
2013 Latest Caselaw 4231 ALL

Citation : 2013 Latest Caselaw 4231 ALL
Judgement Date : 17 July, 2013

Allahabad High Court
Smt. Anshu Verma And Another vs Mayadevi Shiksha Samiti on 17 July, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 420 of 2013
 

 
Appellant :- Smt. Anshu Verma And Another
 
Respondent :- Mayadevi Shiksha Samiti
 
Counsel for Appellant :- Y.K. Sinha,Akshat Sinha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Order on Appeal

         Admit.

         Issue Notice.

         Notice will be issued to the Respondent by Registered-Post A.D. fixing the next date fixed in the matter.

Order on Stay Application

         Issue Notice.

         Notice will be issued to the Respondent by Registered-Post A.D. fixing the next date fixed in the matter.

         Requisite steps will be taken by the learned counsel for the Appellants within two weeks.

         Counter Affidavit and Rejoinder Affidavit may be exchanged between the parties by the next date fixed in the matter.

          List this case before the appropriate Bench on 23rd September, 2013.

Order Date :- 17.7.2013

Priyanka

 

 

 
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