Manish Singh vs State Of U.P. Thru Secy. And 4 ...
2013 Latest Caselaw 4230 ALL

Citation : 2013 Latest Caselaw 4230 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Manish Singh vs State Of U.P. Thru Secy. And 4 ... on 17 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 38170 of 2013
 

 
Petitioner :- Manish Singh
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Rajeev Kumar Singh
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel, appearing for the Respondent Nos. 1 to 3, and Sri Tariq Maqbool Khan, learned counsel for the Respondent No. 4, the case is directed to be put-up as fresh on 24th July, 2013 so as to enable them to obtain instructions in the matter.

Order Date :- 17.7.2013

Priyanka

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