Krishna Chandra Chaudhari & ... vs State Of U.P.& Another
2013 Latest Caselaw 4228 ALL

Citation : 2013 Latest Caselaw 4228 ALL
Judgement Date : 17 July, 2013

Allahabad High Court

Krishna Chandra Chaudhari & ... vs State Of U.P.& Another on 17 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 6221 of 2009
 

 
Applicant :- Krishna Chandra Chaudhari & Others
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- S.K. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Shahroze Khan
 

 
Hon'ble Naheed Ara Moonis,J.

The amendment application has been brought on record by filing the same on 7.8.2011, a copy of which has been received by the learned counsel for the complainant.

The learned counsel for the complainant prays for and is granted ten days' time to file the reply specifically about the present position of the case along with the order sheet.

Order Date :- 17.7.2013

Mustaqeem.

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