Jagnnath Prasad vs Jhuri Lal
2013 Latest Caselaw 4218 ALL

Citation : 2013 Latest Caselaw 4218 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Jagnnath Prasad vs Jhuri Lal on 16 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 53958 of 2010
 

 
Petitioner :- Jagnnath Prasad
 
Respondent :- Jhuri Lal
 
Counsel for Petitioner :- Dheeraj Kumar Dwivedi,Dheeraj Kr. Dubey
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Rajes Kumar,J.

It appears that notices have been sent to the respondent by registered post. Office report is that neither acknowledge slip nor undelivered cover has been returned back. Let the petitioner may take a fresh step to serve the respondent by registered post and also by dasti summon.

Order Date :- 16.7.2013

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