Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Hari Ram vs State Of U.P.
2013 Latest Caselaw 4217 ALL

Citation : 2013 Latest Caselaw 4217 ALL
Judgement Date : 16 July, 2013

Allahabad High Court
Hari Ram vs State Of U.P. on 16 July, 2013
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- APPLICATION U/S 482 No. - 22897 of 2013
 

 
Applicant :- Hari Ram
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamlesh Kumar Tiwari,Ajay Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned counsel for the applicant submitted that he may be permitted to withdraw this application U/s 482 Cr.P.C. with liberty to file a fresh application.

The application is dismissed as withdrawn with liberty to the applicant to file a fresh application.

Order Date :- 16.7.2013

M/A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter