M/S Emerging Technologies vs Sstate Of U.P. And Others
2013 Latest Caselaw 4213 ALL

Citation : 2013 Latest Caselaw 4213 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

M/S Emerging Technologies vs Sstate Of U.P. And Others on 16 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 51906 of 2006
 

 
Petitioner :- M/S Emerging Technologies
 
Respondent :- Sstate Of U.P. And Others
 
Counsel for Petitioner :- Ramesh Sinha,Ravi Kant,Tarun Agrawal
 
Counsel for Respondent :- C.S.C.,A.N. Shukla,Ashok Trivedi,Vipin Sinha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Sri M.K. Shukla holding brief for Sri Tarun Agarwal, learned counsel for the Petitioners submits that instructions are required to be obtained in the matter, and therefore, the case may be directed to be listed after four weeks.

In view of the above, the case is directed to be listed after four weeks.

Order Date :- 16.7.2013

Priyanka

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