Pawan Kumar vs State Of U.P.
2013 Latest Caselaw 4210 ALL

Citation : 2013 Latest Caselaw 4210 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Pawan Kumar vs State Of U.P. on 16 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2574 of 2008
 

 
Appellant :- Pawan Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amit Daga,Jag Narayan,M.N.Shukla,P.N. Shahi,P.S.Pundir,Sushil Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned AGA, the case is passed over.

List this case in the next cause list.

Order Date :- 16.7.2013

Mustaqeem.

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