Suresh Chandra vs Radhey Shyam & Others
2013 Latest Caselaw 4209 ALL

Citation : 2013 Latest Caselaw 4209 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Suresh Chandra vs Radhey Shyam & Others on 16 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 35323 of 2006
 

 
Petitioner :- Suresh Chandra
 
Respondent :- Radhey Shyam & Others
 
Counsel for Petitioner :- Ajit Kumar
 
Counsel for Respondent :- Arvind Srivastava,S.C.
 

 
Hon'ble Rajes Kumar,J.

Cases of Sri Ajit Kumar, Advocate, are reported to have been adjourned upto 26.7.2013. List thereafter.

Order Date :- 16.7.2013

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