Ajay Kumar Nigam And Others vs State Of U.P. And Others
2013 Latest Caselaw 4207 ALL

Citation : 2013 Latest Caselaw 4207 ALL
Judgement Date : 16 July, 2013

Allahabad High Court

Ajay Kumar Nigam And Others vs State Of U.P. And Others on 16 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 3852 of 2006
 

 
Petitioner :- Ajay Kumar Nigam And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Narendra Mohan
 
Counsel for Respondent :- C.S.C.,N.I. Jafri,Q.H. Siddiqui
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Let the papers be placed before the Hon'ble The Chief Justice for nominating another Bench of which one of us (S.P. Mehrotra, J) is not member.

Order Date :- 16.7.2013

Priyanka

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